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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The Standards of Weights and Measures (National Standards) Rules, 1988

(l);"temporarily accepted units" means the units of weight or measure which have been recognised for the time being by the General Conference on Weights and Measures, for use along with SI units.