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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(5)(a) in Telangana Value Added Tax Act, 2005

(a)works contracts where the VAT dealer pays tax under the provisions of clauses (b) [***] [Omitted by Act No.21 of 2011.] and (d) of subsection (7) of section 4;