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State of Jammu-Kashmir - Section

Section 112 in Jammu and Kashmir Co-Operative Societies Act, 1989

112. Over-riding effect.

- Except as otherwise expressly provided, nothing in this Chapter shall affect the provisions of the Jammu and Kashmir Land Alienation Act, Samvat 1995, and the Big Landed Estates Abolition Act, Samvat 2007.