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State of Kerala - Section

Section 56 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

56. Nomination of First Authorities.- Notwithstanding anything contained in this Act

all the first authorities of the University shall be nominated by the Chancellor as soon as thisAct is Published in the Gazette and may be continued for a period of two years from the dateof such nomination or till the constitution of the said Authorities in accordance with theprovisions of this Act, whichever is earlier.