Section 58 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
58. Form of Register of processes.
- A register shall be maintained in Form No. IX for each Tehsil and for description of each process employed during the agricultural year showing (1) the serial number of the process (2) the name of the estate and (3) the name of the persons against whom, or against whose property, the process was issued.Note. - The word 'each' as previously appearing before the word 'described' has been removed and replaced after the same vide corrigendum Notification No. F. 6(294) Revenue B/56, dated 16-8-58 published in Rajasthan Gazette Part IV-C, dated 4-9-58.
