Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 93] [Entire Act] Union of India - Section Section 41 in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 41. Amendments of certain enactments. - The enactments specified in the Schedule shall be amended in the manner specified therein.
