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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(16)(ii) in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017

(ii)division of land abutting an existing road or street into plots without introducing any new road or street in an area other than Chennai Metropolitan Planning Area;