Section 11(5)(b) in The Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977

[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

(b)The interval between the last time of eating or drinking either food or medicine and the occurrence of death (if death occurred).

Legal Document View