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State of Tamilnadu - Section

Section 4 in Tamil Nadu Infrastructure Development Rules, 2012

4. Fees and Allowances payable to the Expert Members of the Executive Committee.

(1)An expert member of the Executive Committee shall be paid a sum of Rs.3000/- for each meeting of the Executive Committee or of any other Committee constituted under Section 12 of the Act of which he is a member.
(2)An expert member shall be eligible for travel and daily allowances eligible on par with the Grade A officers under the Tamil Nadu Travelling Allowances Rules for travel from their ordinary place of residence or work to the venue of the meetings.