Allahabad High Court
Ashish @ Bauwa Bari vs State Of U.P. on 20 December, 2012
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8053 of 2012 Petitioner :- Ashish @ Bauwa Bari Respondent :- State Of U.P. Petitioner Counsel :- Rajesh Kumar Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant prays for time.
List after three weeks.
Order Date :- 20.12.2012 A.Nigam