Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(7)(c) in The Maharashtra Universities Act, 1994 (c)where the vacancy in the office of the Vice-Chancellor occurs temporarily because of leave, illness or other causes;