Section 53(7) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(7)During the period of the management of the university under sub-section(6) the State Government may utilized the permanent endowment fund, the general funds or the development fund the purpose of the Management of the affairs of the University. It the funds of the university are not sufficient to meet the requisite expenditure of the university, the State Government may dispose of the assets or the properties of the university to meet the said expenses.
