Section 127(a) in Police Regulations, Bengal , 1943
(a)Subdivisional Police Officers and Circle Inspectors (except those of the Railway Police) shall attend the quarterly meetings held by Subdivisional Magistrates in accordance with Government Order No. 420-46 P1., dated the 25th February, 1936. They shall point out any areas in which crime is excessively prevalent or on the increase, which are the homes of dangerous characters or which, for any other reason, demand the special attention of the union board and rural police. They shall also discuss any failure to pay or equip the rural police properly, any case contemplated under section 110 of the Code of Criminal Procedure and any other matters of interest both to the police and the magistracy.
