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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Himachal Pradesh - Subsection

Section 275(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)call for meetings of the municipality or any of its committees if no meeting of the municipality or its committees has been held as per the Act or rules.