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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(1)(m) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(m)provide for the total or partial transfer of any right in an existing plot to a reconstituted plot or provide for the extinction of any right in an existing plot in accordance with the provisions contained in section 73;