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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(c) in The West Bengal Co-Operative Societies Act, 1983

(c)to sell any movable [or immovable] [Words inserted by West Bengal Act 27 of 1989.] property and actionable claim of the co-operative society, in whole or in part, by public auction or by private contract, to any person or body corporate;