Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(p) in The Gujarat Tribal Development Corporation Act, 1972 (p)[ "Vice-Chairman" means the Vice-Chairman of the Board.] [This clause was added by Gujarat 21 of 1986, section 2(1) (b).]
