Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(b) in A.P. State Human Rights Commission (Procedure) Regulations, 2013

(b)The Secretary of the Commission on the direction of the Chairperson may undertake visits for purposes of enquiry and inspections to achieve the objective of the Protection of the Human Rights Act, 1993.