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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(1)(a) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(a)Panch in Form 20 on the basis of result sheet compiled in Form 16;