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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(p) in Sri Sai University (Establishment and Regulation) Act, 2010

(p)"sponsoring body" means the Managing Committee SRI SAI College of Engineering and Technology (Society), Badhani-Pathankot registered under the Societies Registration Act, 1860 and its subsidiary branch of society "SRI SAI Educational and Charitable Society, Sungal (Padhiarkhar)" Tehsil Palampur, District Kangra registered in Himachal Pradesh;