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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1)(i) in Telangana State Commission For Scheduled Castes and Scheduled Tribes Act, 2003

(i)summoning and enforcing the attendance of any person from any part of the State and examining him on oath;