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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(b) in Telangana State Land Acquisition (Consent Award, Voluntary Acquisition and Lump sum Payment towards Rehabilitation and Resettlement) Rules, 2017

(b)
(i)The persons interested may submit their willingness in Form -E-I (Land owners); and
(ii)The persons interested other than land owners may submit their willingness in Form -E-II