Calcutta High Court (Appellete Side)
(Ad 167) vs The State Of West Bengal & Ors on 22 July, 2021
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
Court No. 17 WPA 6561 of 2020 22.07.2021
Chandan Kumar Adhikari & Ors.
(AD 167) Vs. The State of West Bengal & Ors. (S. Banerjee) with CAN 1 of 2020 (Old CAN 5334 of 2020) (File not here) (Via Video Conference) Mr. Dibyendu Chatterjee Mr. Pritam Majumder ... for the petitioners Mr. Kaushik Chowdhury ... for the Board Learned advocate for the petitioners intimated this court that full court fees in respect of all the petitioners have been paid against entry no. A 6082 dated 2nd September, 2020.
The petitioners submit that this is a matter relating to granting of Diploma in Elementary Education Certificate by the National Institute of Open Schooling (NIOS).
I direct the petitioners to serve a copy of this order upon the NIOS intimating that this court wants a report in the form of an affidavit by two weeks from date when it will appear in the list for further hearing.
The file has not been placed before me, as, I am told, the file could not be sent by the department.
I direct the department to send the file by 5 th August, 2021.
2Mr. Chowdhury appears physically for the West Bengal Board of Primary Education as, he says, that he has not received the link despite his endeavour.
List this matter on 5th August, 2021.
(Abhijit Gangopadhyay, J.)