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Delhi High Court - Orders

Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 24 November, 2023

                                $~25
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CS(COMM) 488/2023
                                     APL APOLLO TUBES LIMITED
                                                                      ..... Plaintiff
                                                   Through: None.

                                                                               versus

                                          M/S STEEL TRACK & ORS.
                                                                                                                           ..... Defendant
                                                                               Through:                 None

                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 24.11.2023 The stenographer is on leave today.

No substitute stenographer has been provided.

I.A.No. 23468/23 (u/s 5 of Limitation Act) None has appeared for any of the parties.

So, issue notice to the plaintiff through counsel, via email/whatsapp, subject to filing of P.F, returnable for date already fixed i.e.22.01.2024.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 24, 2023 Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 02:57:17