Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 24 November, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023
APL APOLLO TUBES LIMITED
..... Plaintiff
Through: None.
versus
M/S STEEL TRACK & ORS.
..... Defendant
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 24.11.2023 The stenographer is on leave today.
No substitute stenographer has been provided.
I.A.No. 23468/23 (u/s 5 of Limitation Act) None has appeared for any of the parties.
So, issue notice to the plaintiff through counsel, via email/whatsapp, subject to filing of P.F, returnable for date already fixed i.e.22.01.2024.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 24, 2023 Click here to check corrigendum, if any This is a digitally signed order.
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