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[Cites 0, Cited by 0] [Section 339B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 339B(2) in The M.P. Municipalities Act, 1961

(2)For the allotment of plots or houses to the economically weaker sections, the procedure for the selection of eligible persons and the determination of the cost of such plots or houses shall be such as may be prescribed.