Section 1 in The Airports Authority Of India (Contract) Regulations, 2003

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Union of India - Section

Section 1 in The Airports Authority Of India (Contract) Regulations, 2003

1. Short title and commencement .-(1) These regulations may be called The Airports Authority of India (Contract) Regulations, 2003.

(2)They shall come into force on the date of their publication in the Official Gazette.

Brought into force on 1.4.2003.