Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 15 in The Cinematograph Act, 1952 15. Power to revoke licence.— Where the holder of a licence has been convicted of an offence under section 7 or section 14, the licence may be revoked by the licensing authority.
