Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Haryana - Subsection Section 8A(1) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963 (1)All functions performed under this Act may also be performed through electronics form and internet.
