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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)The Executive Council may, from time to time make new or additional Statute and may amend or repeal the Statute in the manner hereinafter provided.