Madhya Pradesh High Court
Adecco India Pvt. Ltd. vs Shyam Sunder Singh Rana on 26 July, 2019
1 MP-3673-2019
The High Court Of Madhya Pradesh
MP-3673-2019
(ADECCO INDIA PVT. LTD. Vs SHYAM SUNDER SINGH RANA)
1
Gwalior, Dated : 26-07-2019
Ms. Smriti Sharma, Advocate for the petitioners.
Issue notice to the respondent by RAD mode on payment of process
fee within seven working days.
Notices be made returnable within four weeks.
(S. A. DHARMADHIKARI) JUDGE (and) ANAND SHRIVASTAVA 2019.07.26 16:45:41 +05'30'