Andhra Pradesh High Court - Amravati
The National Insurance Company Ltd vs E Suseelamma 5 Others on 3 May, 2023
Author: Cheekati Manavendranath Roy
Bench: Cheekati Manavendranath Roy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: M.A.C.M.A.No.945 of 2013
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
7) 03.05.2023 CMR, J. & VGKR, J.
List the matter for hearing after Summer Vacation, 2023.
________ CMR, J.
__________ VGKR, J.
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