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[Cites 0, Cited by 1] [Section 218] [Entire Act]

State of West Bengal - Subsection

Section 218(3) in The West Bengal Panchayat Act, 1973

(3)With effect from the date of the coming into office of a Zilla Parishad under sub-section (3) of section 140, the provisions of the West Bengal Zilla Parishads Act, 1963, relating to Zilla Parishads shall stand repealed in the district.