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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10) in Investor Education and Protection Fund Authority (Form of Annual Statement of Accounts) Rules, 2018

10.2Provision for accumulated leave encashment benefit to the employees is accrued and computed on the assumption that employees are entitled to receive the benefit as at each year end.