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State of West Bengal - Section

Section 13 in The West Bengal State Homoeopathic Health Service Act, 2002.

13. Transfer of persons holding teaching posts but not opting for West Bengal Homoeopathic Education Service.

- Notwithstanding anything contained in section 12, the persons holding teaching posts' of any rank on terms and conditions for practice prior to coming into force of this Act, who do not exercise option for the West Bengal Homoeopathic Education Service but opt for the West Bengal Homoeopathic Health Service, may, on transfer from such posts, be appointed to the West Bengal Homoeopathic Health Service in phases within a period of one year from the date of coming into force of this Act.