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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(3)Applications for interviews from persons other than police officers shall be made in the form below and the permit if granted shall be communicated both to the applicant and the Superintendent-