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Bombay High Court

Kumari Bhagyashree Babarao Deshmukh vs State Of Maharashtra And Ors on 26 October, 2018

Author: Ranjit More

Bench: Ranjit More

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

               CIVIL APPLICAITON NO. 73 OF 2016
                               IN
               REVIEW PETITION NO. 184 OF 2013
                               IN
             CIVIL WRIT PETITION NO. 2054 OF 1997


Kumari Bhagyashree B. Deshmukh.                    ..Applicant.
  Versus
State of Maharashtra & Others.                     ..Respondents.


                                 Coram : RANJIT MORE, J.

Date : October 26, 2018. P. C. :

1. None appears for the Applicant. On the last two occasions also, i.e., on 5th October 2018 and 19th October 2018, none appeared on behalf of the Applicant. It seems that the Applicant is not interested in prosecuting this application.

In that view of the matter, application is dismissed for default.



                                              [RANJIT MORE, J.]




patilsr                                                                        1/ 1




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