Bombay High Court
Kumari Bhagyashree Babarao Deshmukh vs State Of Maharashtra And Ors on 26 October, 2018
Author: Ranjit More
Bench: Ranjit More
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICAITON NO. 73 OF 2016
IN
REVIEW PETITION NO. 184 OF 2013
IN
CIVIL WRIT PETITION NO. 2054 OF 1997
Kumari Bhagyashree B. Deshmukh. ..Applicant.
Versus
State of Maharashtra & Others. ..Respondents.
Coram : RANJIT MORE, J.
Date : October 26, 2018. P. C. :
1. None appears for the Applicant. On the last two occasions also, i.e., on 5th October 2018 and 19th October 2018, none appeared on behalf of the Applicant. It seems that the Applicant is not interested in prosecuting this application.
In that view of the matter, application is dismissed for default.
[RANJIT MORE, J.]
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