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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(1)(a) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(a)such commencement shall not affect the previous operation of the said rules or any notification or order made, or anything done, or any action taken thereunder ; and