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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(d) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(d)The cost of special medicine up to Rs.25 a month on production of a certificate from the Medical Superintendent of the Sanatorium that these have been prescribed for purchase by the patient.