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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(5) in The Dharmsinh Desai University Act, 2005

(5)until the first Regulations of the University are made under this Act, the existing rules and regulations of the Dharmsinh Desai Institute of Technology, Nadiad declared as deemed University approved by the Board as in force immediately before the commencement of this Act, shall continue to apply to the University, in so far as they are not inconsistent with the provisions of this Act.