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Union of India - Section

Section 1 in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

1. Short title and commencement.

(1)These regulations may be called the Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012.
(2)They shall come into force on the date of their notification in the Gazette of India.