Section 12(1)(ii) in Bar Council Of India Rules

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Union of India - Subsection

Section 12(1)(ii) in Bar Council Of India Rules

(ii)the mark "X" is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it is intended to apply,or

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Union of India - Subsection

Section 12(1)(ii) in Bar Council Of India Rules