Section 1 in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Upcharika, Prasavika, Sahai Upcharika-Prasavika Swasthya Paridarshak Registration Adhiniyam, 1972.(2)It shall come into force on such date as the State Government may, by notification, appoint.
