Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2) in Telangana Control of Organised Crime Act, 2001

(2)The Review Committee shall consist of the following ex-officio members, namely:-
(i)Chief Secretary to Government....... Chairman
(ii)The Secretary, Home Department... Member.
(iii)Secretary, Legal Affairs, Law Department........... Member.