Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 3 September, 2024

[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 3 September, 2024

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                           Civil Appeal   No(s).   2993/2020 & connected matters




     ITEM NO.41                         COURT NO.14                          SECTION XVII-A

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                               Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                                     Respondent(s)

     IA No. 167876/2022 - APPLICATION FOR SUBSTITUTION
     IA No. 58144/2024 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 58142/2024 - SETTING ASIDE AN ABATEMENT

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL)

     Diary No(s). 19854/2020 (XVII-A)
     ( FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION) Date : 03-09-2024 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) Mr. Abhishek Agarwal, AOR Mr. Shivam Singh, Adv.

Mr. Manish Kumar, AOR Signature Not Verified Digitally signed by Indu Marwah Mr. Jeevan Prakash, AOR Date: 2024.09.03 17:57:17 IST Reason: Mr. Madhav Prakash, Adv.

For Respondent(s) Dr. Sushil Kumar Gupta, Adv.

Civil Appeal No(s). 2993/2020 & connected matters Mrs. Sunita Gupta, Adv.

Mr. Ankit Shah, Adv.

Mr. Manan Verma, AOR Ms. Arundhaty Katju, Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.

Ms. Prakriti Anand, Adv.

Ms. Nitai Agarwal, Adv.

Ms. Lisa Sankrit, Adv.

Ms. Ritika Meena, Adv.

Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. after two weeks.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2

Legal Document View

Unlock Advanced Research with PRISMAI

Supreme Court - Daily Orders