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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of West Bengal - Subsection

Section 239(1)(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)in the case of a single-decked vehicle with open sides, guard rails shall be provided along the right hand side of the vehicle to prevent any person other than the driver from mounting or alighting from the vehicle on that side;