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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(b) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(b)the implementation of the rights of victims and witnesses, specified under the provisions of Chapter IV A of the Act,