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State of Madhya Pradesh - Section

Section 7 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

7. [ [Substituted by M.P. Notification No. 2389-One(2)-63-XLVIII-2001 (P.A.), dated 24-12-2001.]

Every coupon book shall contain the following certificate affixed by the Secretary, namely :-"I hereby certify that Shri/Shrimati/Kumari ...............is the member of the Madhya Pradesh Legislative Assembly and First Class air conditioned/First Class/air conditioned Sleeper/Second Class Sleeper/Second Class Tickets may be issued in exchange of the rail travel coupons which shall entitle him/her to travel alone by first class air conditioned or with one person accompanying him by first Class/air-conditioned Sleeper or Second Class Sleeper or Second Class within the State of Madhya Pradesh without any restriction and outside the State of Madhya Pradesh only to the extent of 6000 Kilometres per year under sub-section (1) of Section 5-A of the Act."Signature of MemberAttestedSecretary to theMadhya Pradesh Legislative Assembly.Secretary to theMadhya Pradesh LegislativeAssembly].