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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2)(c) in Telangana Goods and Services Tax Act, 2017

(c)he is not engaged in making any inter-State outward supplies of goods [or services] [Inserted by Act No.11 of 2020, dated 19.9.2020.];