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[Cites 0, Cited by 0] [Section 110(5)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(5)(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)scrutiny of bills for pay and allowances with a view to see that the allowances or scales of pay are not excessive in comparison with that of similar posts under Government or in adjoining local bodies;