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State of Uttarakhand - Section

Section 40 in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

40. Payment of compensation.

- After the preparation of the compensation statement under Section 38, the provisions of Section 30 to 25 shall, mutatis, mutandis, apply and compensation to the bhumidhar shall be paid as provided in Section 25.